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इ-कमिटी, उच्चतम न्यायालय, भारत
E-COMMITTEE, SUPREME COURT OF INDIA
जिला अदालत कासगंज
District Court Kasganj
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Circular Notices
Title
Date
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Direction issued by the Hon’ble sub-committee for “Ensuring the implementation of the directions of the Apex Court” vide meeting held on 22.05.2026
01/07/2026
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Fixation of maximum limit for reimbursement of cost of Crown/Cap/Bridge in dental treatment cases of serving/retired Judicial Officers of Uttar Pradesh.
06/06/2026
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Mandatory affixation of court seal and eSign/Digital Signature on criminal processes.
29/05/2026
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Regarding further contribution by the stakeholders for the proposed publication of “Udaan-Edition 3”
21/05/2026
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Updation of Photographs of Judicial Officers displayed on their profiles at the official website of the Hon’ble Court
13/05/2026
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Compliance of order dated 16.04.2026 passed by Hon’ble Supreme Court in Criminal Appeal No. 1971/2026
08/05/2026
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Notification dated 30.03.2026 issued under the Bharatiya Nagrik Suraksha Sanhita, 2023
07/05/2026
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Judgment/order dated 06.04.2026 passed by the Hon’ble Supreme Court of India in Special Leave Petition (Criminal) No. 16883 of 2025
07/05/2026
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02 separate concurring judgments dated 11.03.2026 passed by Hon’ble Supreme Court in Misc. Application no. 2238 of 2025 in Special Leave Petition (Civil) No. 18225 of 2024.
05/05/2026
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Regarding proper coordination with One Stop Centres/War Rooms for the SAMADHAN SAMAROH (Special Lok Adalat)
02/05/2026
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Date wise program for Self-Enumeration.
02/05/2026
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Regarding the determination of Format-1 under sub-rule-8 of Rule-6 under the Uttar Pradesh Witness Protection Scheme, 2024
01/05/2026
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Compliance of Hon’ble Supreme Court’s order dated 16.04.2026 passed in Criminal Appeal No. 1971 of 2026
30/04/2026
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SLP (Crl.) Diary No. 5494 of 2017 in Shankar Mahto Vs The State of Bihar , pending before the Hon’ble Supreme Court of India.
28/04/2026
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Samadhan Samaroh (Special Lok Adalat) 2026
28/04/2026
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Order/Judgment dated 09.02.2026 passed by Hon’ble Supreme Court in Criminal Appeal No. 830 of 2026 (arising out of SLP (Crl. Nos. 1536/2026)) titled Sumit Vs State of UP & Anr.
28/04/2026
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Regarding directions issued by Hon’ble sub-Committee for “Ensuring the Implementation of the directions of the Apex Court” vide meeting held on 22.04.2026
28/04/2026
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Dispatch of bilingual fortnightly magazine ‘Sajag Bharat and Vigilant India’ published by the Bureau.
27/04/2026
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Compliance of Judgment/order dated 24.11.2025 passed by the Hon’ble Court in Criminal Appeal U/s 413 BNSS 666 of 2025 Smt. Indrawati Devi Vs State of U.P. and Ors.
10/04/2026
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Compliance of order dated 25.02.2026 passed by the Hon’ble High Court Allahabad in Habeas Corpus Writ Petition no. 183 of 2026, Km. Ambika Kushwaha Vs State of U.P. and 03 Others
09/04/2026
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